Section 373 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
373. prejudicially his functions as the Grievance Redressal Authority.
Procedures before the Grievance Redressal Authority , – (1) Theprocedure and manner of filing a complaint and fees to be accompanied with suchcomplaint shall be such as may be prescribed.(2)The manner and procedure of conducting proceedings before the Grievance
