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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(14)(c) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(c)has killed, abused, neglected or exploited some other child or children and there is a reasonable likelihood of the child in question being killed, abused, exploited or neglected by that person; or