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[Cites 0, Cited by 0] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(2) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019

(2)The Pro Vice-Chancellors shall perform such duties and exercise such functions and powers as theVice-Chancellor may specify generally or in individual cases and shall assist the Vice-Chancellor on academic andadministrative matters;