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Bombay High Court

Thakur Parwani vs Payal Bachani on 9 July, 2025

Author: Milind N. Jadhav

Bench: Milind N. Jadhav

                                                                       903.IA.9450.25.doc

Ajay

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CIVIL APPELLATE JURISDICTION

                        INTERIM APPLICATION NO. 9450 OF 2025
                                         IN
                           WRIT PETITION NO. 7443 OF 2010

                                     WITH
                    INTERIM APPLICATION (ST) NO. 6210 OF 2025

       Shangrila Vaibhav CHS Ltd.                             .. Applicant
       In the Matter Between
       Shangrila Vaibhav CHS Ltd.                             .. Petitioner
             Versus
       Pooja V. Ramchandani and Ors.                          .. Respondents

                                       WITH
                        INTERIM APPLICATION NO. 3141 OF 2025
                                         IN
                           WRIT PETITION NO. 7361 OF 2010

       Thakur Parwani and Ors.                                .. Applicants
       In the Matter Between
       Thakur Parwani, Member
       Shangrila Vaibhav CHS and Ors.                         .. Petitioners
             Versus
       Shangrila Vaibhav CHS and Ors.                         .. Respondents

                                    WITH
                    CONTEMPT PETITION (ST) NO. 33490 OF 2024
                                      IN
                        WRIT PETITION NO. 7361 OF 2010

       Thakur Parwani, Member
       Shangrila Vaibhav CHS and Ors.                         .. Petitioners
             Versus
       Payal Bachani and Ors.                                 .. Respondents

                                  ....................
        Mr. Mandar Soman a/w. Ms. Arti Nishad, Advocates i/by Mr.
         Ajinkya Kurdukar for Applicants / Petitioners in Interim Application
         (St) Nos.20239 of 2025 and 20238 of 2025.
        Mr. G.S. Godbole, Senior Advocate a/w. Mr. Nirav Shah, Ms.
         Niharika Singh, Advocates i/by Little & Co. for Interveners.


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                                                                              903.IA.9450.25.doc


        Mr. Amrut Joshi a/w. Mr. Atal Bihari, Advocates i/by Atal Bihari
         Dubey for Respondent No.1 in Interim Application (St) Nos.20239
         of 2025 and 20238 of 2025.
        Ms. Tejas Kapre, AGP for Respondent Nos.2 to 4 - State.
                                           ....................

                                           CORAM : MILIND N. JADHAV, J.
                                           DATE        : JULY 09, 2025.

       P.C.:

1. Heard learned Advocates appearing for the parties.

2. Time to file Vakalatnama by Advocate Mr. Soman stands extended by a further period of two weeks from today.

3. Stand over to 23rd July 2025.

[ MILIND N. JADHAV, J. ] Ajay 2 of 2 ::: Uploaded on - 09/07/2025 ::: Downloaded on - 02/08/2025 00:18:24 :::