Bombay High Court
Thakur Parwani vs Payal Bachani on 9 July, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
903.IA.9450.25.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 9450 OF 2025
IN
WRIT PETITION NO. 7443 OF 2010
WITH
INTERIM APPLICATION (ST) NO. 6210 OF 2025
Shangrila Vaibhav CHS Ltd. .. Applicant
In the Matter Between
Shangrila Vaibhav CHS Ltd. .. Petitioner
Versus
Pooja V. Ramchandani and Ors. .. Respondents
WITH
INTERIM APPLICATION NO. 3141 OF 2025
IN
WRIT PETITION NO. 7361 OF 2010
Thakur Parwani and Ors. .. Applicants
In the Matter Between
Thakur Parwani, Member
Shangrila Vaibhav CHS and Ors. .. Petitioners
Versus
Shangrila Vaibhav CHS and Ors. .. Respondents
WITH
CONTEMPT PETITION (ST) NO. 33490 OF 2024
IN
WRIT PETITION NO. 7361 OF 2010
Thakur Parwani, Member
Shangrila Vaibhav CHS and Ors. .. Petitioners
Versus
Payal Bachani and Ors. .. Respondents
....................
Mr. Mandar Soman a/w. Ms. Arti Nishad, Advocates i/by Mr.
Ajinkya Kurdukar for Applicants / Petitioners in Interim Application
(St) Nos.20239 of 2025 and 20238 of 2025.
Mr. G.S. Godbole, Senior Advocate a/w. Mr. Nirav Shah, Ms.
Niharika Singh, Advocates i/by Little & Co. for Interveners.
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903.IA.9450.25.doc
Mr. Amrut Joshi a/w. Mr. Atal Bihari, Advocates i/by Atal Bihari
Dubey for Respondent No.1 in Interim Application (St) Nos.20239
of 2025 and 20238 of 2025.
Ms. Tejas Kapre, AGP for Respondent Nos.2 to 4 - State.
....................
CORAM : MILIND N. JADHAV, J.
DATE : JULY 09, 2025.
P.C.:
1. Heard learned Advocates appearing for the parties.
2. Time to file Vakalatnama by Advocate Mr. Soman stands extended by a further period of two weeks from today.
3. Stand over to 23rd July 2025.
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