Madhya Pradesh High Court
Siksha Evm Samaj Vikas Samiti Through ... vs The State Of Madhya Pradesh on 8 August, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 20172 of 2022 (MOTHER PARWATI EDUCATIONAL SOCIETY THROUGH ITS PRESIDENT DILIP BUDHANI Vs SCHOOL EDUCATION DEPARTMENT AND OTHERS) WP/11584/2019, WP/20883/2019, WP/21026/2019, WP/20912/2022, WP/21759/2022, WP/22230/2022, WP/22345/2022, WP/22378/2022, WP/22449/2022, WP/22483/2022, WP/22529/2022, WP/22532/2022, WP/22646/2022, WP/22649/2022, WP/22748/2022, WP/24432/2022, WP/24616/2022, WP/24710/2022, WP/24718/2022, WP/24719/2022, WP/24810/2022, WP/26858/2022 Dated : 08-08-2023 As requested, list the matter on 11/08/2023.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 08-08-2023 17:46:16