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State of Madhya Pradesh - Section

Section 35 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

35. Power to require persons present in Revenue Court to give evidence or produce document.

- Any person present in the Revenue Court may be required by the Revenue Court to give evidence or to produce any document then and there in his possession or power.