Securities And Exchange Board Of India - Subsection
Section 4(1)(viii) in Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003
(viii)[***] [Sub-clause (viii) omitted by the SEBI (Central Database of Market Participants) (Amendment) Regulations, 2004, vide S.O. No. 854(E) dated 21-7-2004. Prior to omission, it read as under: '(viii) relatives of the natural persons mentioned in sub-clauses (i) to (vii) above:'].