Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 33 in Maharashtra Horticulture Development Corporation Act, 1984 33. [ to 39.] [Section 33, 34, 35, 36, 37, 38 and 39 were deleted by Maharashtra 18 of 1990, Section 4.]
