Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(2) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(2)[ The Land Board shall meet as and when the Chairman of the Land Board considers that it is necessary that the Land Board should meet.] [Substituted by G.O. ms. No.77/88,Revenue,dated the 24th March 1988.]