Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(a) in Andhra Pradesh Districts (Formation) Act, 1974 (a)[ "Commissioner of Land Revenue" means the Commissioner of Land Revenue for Andhra Pradesh;] [Substituted for the words 'Board of Revenue' by A.P. Act 14 of 1985.]
