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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Telangana - Subsection

Section 107(7) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(7)Where the Poll is held, the counting of votes will be taken at .....................................(place) on ................ (date) at ----------- (time) and the results will be declared and published at .......................... (place) soon after completion of counting.