Section 1(3)(lv) in The Employees' Provident Funds Scheme, 1952
(lv)[ as respects licensed salt industry covered by the notification of the Government of India in the Ministry of Labour, Employment and Rehabilitation (Department of Labour and Employment), No. G.S.R. 1362, dated the 30th August, 1966, come into force on the 30th day of September, 1966;] [Inserted by G.S.R. 1412, dated 12.9.1966.]