Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 28 in Rules under the M.P. Ceiling on Agricultural Holdings Act, 1960

28. The account of payment of compensation shall be maintained in the district in a register in Form J.