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State of Tamilnadu - Section

Section 3 in Tamil Nadu Municipal Engineering Service Rules, 1997

3. Appointment.

- Appointment to the posts specified in column (1) of the Table be shall be made by the methods specified in the corresponding entries in column (2) thereof:
(1) (2)  
I. Superintending Engineer By promotion from Category II, namely, theExecutive Engineer including Regional Executive Engineer or bydeputation from Public Works Department or Highways and RuralWorks Department of the Government. Deputation will beconsidered, only when no suitable person is available in theTamil Nadu Municipal Engineering Service.
II. Executive Engineer including Regional ExecutiveEngineer By Promotion from Category III.
III Assistant Executive Engineer By Promotion from the category of AssistantEngineer or recruitment by transfer from Junior Engineer in theTamil Nadu Municipal Engineering and Water Works Service.
IV. Assistant Engineer By direct recruitment or by recruitment bytransfer from the post of Junior Engineers in the[Tamil NaduMunicipal Engineering and Water Works Service and the ratio forappointment between promotion from the post of Assistant Engineerand recruitment by transfer from the post of Junior Engineershall be 3:1] [Words 'Tamil Nadu Municipal Engineering and Water Works Service' substituted by G.O. Ms. No. 38, Municipal Administration and Water Supply (M.E.II1), February 22, 2010.].