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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

(2)The Government on receipt of the report from the prescribed authority may-
(a)confirm the declaration under sub-section (1) or (3) of Section 11 or sub-section (1) of section 12 either with or without modification ; or
(b)cancel such declaration.