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State of Madhya Pradesh - Section

Section 250 in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

250. Millilitres-3 m.m.

The mouths, neck, shoulders, sides, bottom sizes, shapes, thickness, weight and clearness of glass of these bottles shall exactly correspond to the pattern of the 750 Millilitres, 500 Millilitres, and 250 Millilitres bottles agreed to be kept as an approved specimen in the office of the Excise Commissioner, Madhya Pradesh.Each bottle shall have distinctly and prominently moulded on it the following lines, marks, letters and figures-Madhya Pradesh Excise