Supreme Court - Daily Orders
State Of Jharkhand vs Anup Kumar on 17 February, 2015
Bench: J. Chelameswar, A.K. Sikri
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
REVIEW PETITION (CRL)NO.759 OF 2014
IN
SPECIAL LEAVE PETITION (CRL)NO.6435 OF 2013
STATE OF JHARKHAND Petitioner(s)
VERSUS
ANUP KUMAR Respondent(s)
WITH
REVIEW PETITION (CRL)NO.42 OF 2015
IN
SPECIAL LEAVE PETITION (CRL)NO.6436 OF 2013
.
O R D E R
We have considered the averments in the review petitions. Having regard to the facts and issues involved, in our opinion, no case for review is made out. There is no error in the impugned order.
Hence, the Review Petitions are dismissed.
......................J. (J. CHELAMESWAR) ......................J. (A.K. SIKRI) NEW DELHI FEBRUARY 17, 2015 Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.02.17 17:30:05 IST Reason: CHAMBER MATTER SECTION IIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(Crl.) No. 759/2014 In SLP(Crl) No. 6435/2013 STATE OF JHARKHAND Petitioner(s) VERSUS ANUP KUMAR Respondent(s) (With appln.(s) for c/delay in filing review petition) WITH R.P.(Crl.) No. 42/2015 In SLP(Crl) No. 6436/2013 (With appln.(s) for c/delay in filing review petition) Date : 17/02/2015 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR HON'BLE MR. JUSTICE A.K. SIKRI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petitions are dismissed, in terms of the signed order.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER (Signed order is placed on the file)