Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 9 in The Bihar Co-operative Societies Rules, 1959 9. Cessation of membership. - Any member of a registered society shall cease to be a member thereof, if he subsequently incurs any of the disqualifications specified in Rule 8.
