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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(k) in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

(k)three Members of Parliament of whom two shall be elected from among themselves by the members of the House of the People and one from among themselves by the members of the Council of States.