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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(1) in The Orissa Government Servants' Conduct Rules, 1959

(1)Lands
Sl. No. Precise location Area Nature of land Extent of interest Value In whose name (self, wife, child, dependant,other relation or benamidar) the asset is or was Date and manner of acquisition or disposal Remarks
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