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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(16) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(16)"normal gross produce" in respect of any land means the produce which would be obtained, if the rainfall and the seasons were of a normal character, from lands of the same class as the land in question, similarly situated and possessing similar advantages;