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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(2)(a) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(a)act as the central planning, coordinating and monitoring body for disaster management and post-disaster reconstruction, rehabilitation, evaluation and assessment;