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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(7) in The Calcutta Metro Railway General Rules, 2000

(7)After a material trolley or lorry has been removed from the track, the Station Masters on duty at either end of the section shall, if necessary, restore to normal the axle counter of the section by utilising the resetting device as per procedure laid down in special instructions.Chapter - X Power Supply and TractionCurrent Arrangements