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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(3) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(3)If any application for renewal is not made before the expiry of the certificate of registration, but is made within thirty days from the date of expiry of the certificate of registration, the certificate of registration may be renewed on payment of late fee of Rs. 100/- (Rupees hundred), in addition to the fee for renewal of certificate of registration.