Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67G] [Entire Act] Union of India - Subsection Section 67G(4) in The Drugs and Cosmetics Rules, 1945 (4)The licensee in Form 20-D shall maintain records of purchase and sale of Homeopathic medicines containing alcohol together with names and addresses of parties to whom sold.
