Punjab-Haryana High Court
Charan Dass vs Surinder Kumar And Others on 30 August, 2013
Author: Paramjeet Singh
Bench: Paramjeet Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR No.1887 of 2012
Date of Decision:30.08.2013.
Charan Dass
...Petitioner
Versus
Surinder Kumar and others
...Respondents
CORAM: HON'BLE MR. JUSTICE PARAMJEET SINGH
Present: Mr. S.K.Aneja, Advocate,
for the petitioner.
Mr. Sandeep Jasuja, Advocate,
for respondents no.1 and 2.
****
PARAMJEET SINGH, J. (Oral)
Learned counsel for the petitioner states that since suit has been decided, the instant petition has become infructuous.
Dismissed as infructuous.
(Paramjeet Singh) Judge August 30, 2013 parveen kumar