Section 3(a) in Tamil Nadu Municipal Engineering Subordinate Service Rules, 1970
(a)Appointment to the following categories shall be made by direct recruitment: -(i)Categories 4 and 5 of Class I(ii)Category 5 of Class II(iii)Categories 1,2 and 3 of Class III(iv)[ ***] [The expressions '(iv) Category 1, 2, and 5 of class IV' was omitted by G.O. Ms. No.166, M. A. & W. S. (ME-III), dated the 29th June 1999.](v)Category 2 of Class V(iv)[ ***] [The expression '(vi) Class VI' was omitted by G.O. Ms. No.166, M. A. & W. S. (ME-III), dated the 29th June 1999.](vii)Categories 3 and 5 of Class VII(viii)Category 1 of Class VII-A(ix)Categories 1,2 and 3 of Class VII B(x)[ Categories 1 to 9 of class VIII] [Substituted for the expression Categories. 1 to 7 of Class VIII by G.O. Ms. No.166, M. A. & W. S. (ME-III), dated the 29th June 1999.](xi)Categories 1 to 4 of Class VIII-A(xii)Class VIII-B(xiii)Categories 1,2 and 3 of Class IX
