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State of Punjab - Section

Section 714 in Punjab Jail Manual, 1996

714. Restriction on the transfer of food and clothing.

- No part of any food, clothing, bedding or other necessaries belonging to any unconvicted criminal prisoner shall be given, hired or sold to any other prisoner : and any prisoner transgressing the provisions of this section shall lose the privilege of purchasing food or receiving it from private sources for such time as the Superintendent thinks proper.