Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

Bombay Presidency - Subsection

Section 25(3)(a) in Bombay Police Act, 1951

(a)shall affect any Police Officer's liability to a criminal prosecution for any offence with which he may be charged; or