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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(6) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(6)The grant of a licence to a person shall not in any way hinder or restrict the power of the Commission to grant a licence to another person within the same specified area for like purpose.