Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 24 in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

24. Marketing of agricultural produce in retail sale.

- All sales to a person other than a trader or a commission agent of one or more than one agricultural produce in a day not exceeding 40 kilograms in aggregate shall be deemed to have been made in retail sale.