Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(h) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017 (h)"Executive Council" and "Academic Council" means the Executive Council and the Academic Council constituted under section 26 and 28, respectively;
