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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81(4) in U.P. Revenue Code Rules, 2016

(4)At least 25 percent of the entries in such Zamabandi shall be checked and initialed by the Naib Tahsildar, 5 percent of the entries thereof shall be checked and initialed by the Tahsildar and the same shall be certified by the Sub-Divisional Officer who shall also check at least 2 percent of such entries.