Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(1)(f) in Madhya Pradesh Arbitration Centre (Domestic and International) Rules, 2019 (f)provisional "Terms of Reference" and the issues to be adjudicated;