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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(2) in The Punjab Homeopathic Practitioners Act, 1965

(2)All questions at a meeting of the Council shall be decided by the votes of the majority of the members present and voting and, in the case of an equality of votes, the Chairman for the time being may in addition to his vote as a member of the Council, exercise a second or a casting vote.