Section 2(30)(c) in The Gujarat Value Added Tax Act, 2003

[Cites 0, Cited by 2] [Section 2(30)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(30)(c) in The Gujarat Value Added Tax Act, 2003

(c)in case of turnover of sales in relation to works contract, the charges towards labour, service and other like charges, and subject to such conditions as may be prescribed:

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State of Gujarat - Subsection

Section 2(30)(c) in The Gujarat Value Added Tax Act, 2003