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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(2) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(2)The CSPSOC along with the application for truing up shall also submit details of year wise capital expenditure including additional capital expenditure, sources of financing, human resource expenditure, operation and maintenance expenditure, etc. incurred, duly audited and certified by the auditors.