Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Goa - Subsection

Section 91(2)(c) in The Corporation of the City of Panaji (Election) Rules, 2004

(c)corresponding entries made in a result sheet in Form XIX and the particulars so entered in the result sheet announced.