Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Uttar Pradesh - Subsection Section 19(2) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986 (2)Date of birth as per the certified copy of the record of age in Municipal Board, Notified Area or Town Area Committee records; or
