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[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(5) in The Coal Mines Regulations, 2011

(5)All corners and bends in road shall be made in such a way that the operators and drivers of vehicles have a clear view upto a distance not less than 30 metres along the road.Provided that where it is not possible to ensure visibility upto a distance of not less than 30 metres, there shall be provided two roads for the incoming and outgoing traffic or an alternative system:Provided further that adoption of an alternative system shall be intimated to the Regional Inspector in writing.