Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19B] [Entire Act] Madras Presidency - Subsection Section 19B(3) in Madras Hindu Religious and Charitable Endowments Act, 1951 (3)The term and other conditions of appointment of the Commission shall be such as may be specified in the order appointing such Commission.]
