Section 12(1)(l) in Nidhi Rules, 2014

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(l)A summary of the financials of the company as per the latest two audited financial statements as given below:

(i)Net Owned Funds

(ii)Deposits accepted

(iii)Deposits repaid

(iv)Deposits claimed but remaining unpaid

(v)Loans disbursed against -

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