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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(7) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(7)[ For packages having capacity 5 cubic cm or less, the declaration or quantity shall be made on a tag, card, tape, or any other similar device affixed to the container in such manner that it cannot be removed without opening the container and every such tag, card, tape or other device shall contain a mark or inscription which would enable the consumer to identify the manufacturer or packer, as the case may be. ] [Substituted by G.S.R. 246(E), dated 5.4.1999 (w.e.f. 6.7.1999). ]