Madhya Pradesh High Court
Bihari Singh vs The State Of Madhya Pradesh on 10 April, 2026
1 WP-4802-2018 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 4802 of 2018 (BIHARI SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 10-04-2026 Parties through their counsel.
List the matter in the week commencing 27.04.2026.
(JAI KUMAR PILLAI) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 10-04-2026 16:37:07