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State of Telangana - Section

Section 3 in Telangana Absorbed Enclaves Act, 1951

3. Absorption of enclaves in district.

- Each of the enclaves specified in the first column of the Schedule to this Act shall, as from the date of transfer form part of the district (hereinafter referred to as "the absorbing district") specified against the enclave in the second column of that Schedule.