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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(g) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(g)"qualifying examinations" means the examinations which are recognised by any University in West Bengal for the purpose of admission to the Pre-Medical Course in any of the Medical or Dental Colleges;