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The Dean Academics I.K. Gujral Punjab ... vs Sikkim Student Welfare Association Of ... on 23 September, 2019

Author: Arun Mishra

Bench: Arun Mishra

     ITEM NO.33                                COURT NO.4                SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).22416-22418/2019

     (Arising out of impugned final judgment and order dated 22-07-2019
     in WPC No. 60/2016 03-09-2019 in RPC No. 1/2019 06-09-2019 in WPC
     No. 60/2016 passed by the High Court of Sikkim at Gangtok)

     THE DEAN ACADEMICS I.K. GUJRAL PUNJAB
     TECHNICAL UNIVERSITY                                                    Petitioner(s)

                                                      VERSUS

     SIKKIM STUDENT WELFARE ASSOCIATION OF CHANDIGARH
     & ORS.                                                                  Respondent(s)

     (FOR ADMISSION and I.R. and IA No.143190/2019-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT )

     Date : 23-09-2019 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON’BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)                 Mr.   P.S. Patwalia,Sr.Adv.
                                       Mr.   Tushar Bakshi, AOR
                                       Mr.   Shovit Singh,Adv.
                                       Ms.   Harshika Verma,Adv.
                                       Mr.   Dhruv Sheron,Adv.
                                       Mr.   Akshaj Chadha,Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

A copy of this petition be furnished to the learned counsel who appears for the University Grants Commission (UGS), during the course of the day.

We request the learned counsel for the UGC to produce the relevant file in the Court on the next date of hearing.

List on 30.09.2019.

Digitally signed by
NARENDRA PRASAD
Date: 2019.09.24
17:17:03 IST
Reason:


     (NARENDRA PRASAD)                                             (JAGDISH CHANDER)
       COURT MASTER                                                  COURT MASTER