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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(1)There shall be constituted a fund to be called the Pension Regulatory and Development Fund and there shall be credited thereto—
(a)all Government grants, fees and charges received by the Authority;
(b)all sums received by the Authority from such other source as may be decided upon by the Central Government.