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[Cites 0, Cited by 0] [Section 12A(7)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(7)(c) in The Homoeopathy Central Council (Amendment) Act, 2002

(c)whether necessary facilities in respect of staff, equipment, accommodation, training, hospital and other facilities to ensure proper functioning of the medical institution or conducting the new course of study or training or accommodating the increas d admission capacity have been provided or would be provided within the time- limit specified in the scheme;