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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(3)(b) in Abhilashi University (Establishment And Regulation) Act, 2014

(b)to review the decisions of other authorities of the University in case they are not in conformity with the provisions of this Act or the statutes, ordinances, regulations or rules made thereunder;